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[Cites 0, Cited by 0] [Section 387] [Entire Act]

Union of India - Subsection

Section 387(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)[ Officers will be entitled, with effect from the 1st January, 1970, to renewal of outfit allowance under the same conditions as are applicable to regular officers of the Indian Navy on the basis of call up service.] [Inserted by S.R.O. 244, dated 2nd August, 1973]