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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(d) in Hyderabad City Police Act, 1348 F

(d)prescribing the number and position of lights to be used on vehicles passing through public streets or public places, and regulating the manner of conveying timber, poles, bamboo, ladders, bars, iron beams boilers and other unvieldy articles and the route and hours for conveying such articles;