Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(2) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(2)either singly or in combination with any other person, construct, maintain and work any means of locomotion, under the provisions of any law applicable thereto; or