Section 4 in The Puri Shri Jagannath Temple (Administration) Rules, 1952
4. Preparation of plan, etc., under Part I.
- The Special Officer shall prepare a plan showing the Temple of Lord Jagannath and other temples and places within its premises and a list thereof in such manner as he deems fit and then record the names of temples and other places in Form A of the Appendix and both the plan and list so prepared shall constitute the record under Part I.
