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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(6) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(6)"College" means of educational institutions preparing candidates for the Higher Secondary 'B' courses, Teacher's Training Certification Examination, Physical Teacher's Examination, or such other examination of the Board as recognised by the Board for such a purpose;