Himachal Pradesh High Court
Ravinder Kumar Gupta vs . Devinder Kumar Sharma on 24 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ravinder Kumar Gupta Vs. Devinder Kumar Sharma .
Civil Revision No. 38 of 2022 24.3.2022 Present: Mr.G.C. Gupta, Senior Advocate, alongwith Ms.Meera Devi, Advocate, for the petitioner.
Civil Revision No. 38 of 2022 Notice, returnable on 9th May, 2022, on taking steps within two days, be issued to respondent.
r CMP No. 2919 of 2022 Notice in aforesaid terms. Proceedings in Civil Suit No. 45-1 of 2020/08 shall not be finalized without leave of this Court.
Petitioner is permitted to use downloaded copy of this order from the High Court Website and trial Court shall not insist for certified copy, rather passing of this order shall be verified from High Court Website or otherwise.
(Vivek Singh Thakur), Judge.
24th March, 2022 (Keshav) ::: Downloaded on - 24/03/2022 20:14:55 :::CIS