Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in The East Punjab Essential Services (Maintenance) Act, 1947 10. Repeal of Ordinance No. VIII of 1947 - The East Punjab Essential Services (Maintenance) Ordinance, 1949, is hereby repealed.
