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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(5) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(5)The State Government may direct the Town and Country Development Authority to make such modification in the budget as may be deemed necessary.