Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(2)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(v)all other educational institutions which were entitled to any privileges of any existing University shall be entitled to similar privileges of the corresponding University;