Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Uttar Pradesh - Subsection Section 67(7) in U.P. Revenue Code, 2006 (7)The procedure to be followed in any action taken under this section shall be such as may be prescribed.Explanation. - For the purposes of this section, the word "land" shall include the trees and building standing thereon.
