Section 47(1) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970
(1)Each Home will have a Superintendent a Case Worker or Investigator, a Nurse and such other staff as may be decided by the State Government from time to time.(2) Each Shelter will have an Assistant Superintendent and a Case Worker or Investigator besides such other staff as may be decided by the Government from time to time.
