Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1)(d) in New Town, Kolkata Development Authority Act, 2007

(d)the arrangements to be made for the levelling, paving, metalling, flagging, channelling, draining or lighting of the street; and