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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(3) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(3)The Chief Executive Officer shall cause the report together with the explanatory memorandum to be placed on the website of the Pradhikaran after the report has been laid before the Legislature under sub-section (1).