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[Cites 0, Cited by 1] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1) in The Haryana Right to Service Act, 2014

(1)The Chief Commissioner and the Commissioners shall hold office for a term of five years from the date on which they enter upon the respective offices, or until they attain the age of sixty-five years, whichever is earlier and they shall not be eligible for re-appointment.