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[Cites 0, Cited by 0] [Section 358] [Entire Act]

Bengal Presidency - Subsection

Section 358(c) in Police Regulations, Bengal , 1943

(c)In towns where there is no Town Inspector, it is part of the regular duty of the Armed Inspector and Sergeant to go the rounds, and the Superintendent shall lay down, in the district order book, how often in the month or week each officer shall do so.