Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 489 in Bihar Education Code, 1961 489. Channel of correspondence. - Correspondence between the Board and Government passes through the Director.(Government Resolution no. 436-E. R.. dated the 4th August 1922.)
