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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(3)No wholesaler, commission agent and manufacturer shall despatch his wheat from any place other than the place of his business except in special circumstances and with the prior permission of the Controller.