Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J. on 10 October, 2023
SLPR 8675/2022
ITEM NO.3 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.8675/2022
(Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No.5659/2021 passed by the High Court of Karnataka at
Bengaluru)
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(With IA No.138597/2022 - EXEMPTION FROM FILING O.T. and IA No.
138595/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 10-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. Siddharth Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Kush Chaturvedi, AOR
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Niroop Sukirthy, Adv.
Ms. Rajeshwari Shekhar, Adv.
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2023.10.10
Page 1 of 2
16:45:11 IST
Reason:
SLPR 8675/2022
Mr. Jay Nirupam, Adv.
Mr. D. Girish Kumar, Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR
Mr. Ashwin Kumar Nair, Adv.
Mr. Gaurav Gk, Adv.
Mr. Gopalakrishna, Adv.
Ms. Sneha Abraham, Adv.
Mr. Arjun Singh Tomar, Adv.
Mr. Ankita Kashyap, Adv.
Mr. Aman Panwar, A.A.G.
Mr. V.N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petition on 31 October 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar Page 2 of 2