Section 39 in The M.P. Zila Panchayats (Accounts) Rules, 1999
39. Sanction of Expenditure and payment of Claims and Adjustments.
- No payment in any manner or adjustment of any amount/payable/recoverable by Zila Panchayat shall be made or entered in the books of accounts or subsidiary records without the prior sanction of the Chief Executive Officer or Officer nominated by him.
