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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(l) in Rajasthan Motor Vehicles Taxation Rules, 1951

(l)[ ***] [Deleted by G.S.R. 30 dated 14.09.2004, published in Rajasthan Gazette E.O. Part-IV-C (I) dated 14.09.2004.]