Supreme Court - Daily Orders
Designco vs Union Of India on 30 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.58 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19353/2023
(Arising out of impugned final judgment and order dated 11-08-2023
in WP(C) No. 12413/2022 passed by the High Court of Delhi at New
Delhi)
DESIGNCO Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 30-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Purna Chandra Patnaik, AOR
Mr. Manoj Kumar Dwivedi, Adv.
Mr. Hemant Mishra, Adv.
For Respondent(s) Mr. N.Venkatraman, ASG
Mr. Arijit Prasad, Sr. Adv.
Ms. Alka Agrawal, Adv.
Mr. M.K. Maroria, AOR
Mr. Ashok Panigiri, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Siddharth Sinha, Adv.
Mr. Inderjit Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after six weeks.
In the meantime, the Vakalatnama and Counter Affidavit, if any, to be filed by the respondents.
Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.10.31(RADHA SHARMA) 17:14:40 IST Reason: (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)