Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 15 March, 2018
THE HIGH COURT OF MADHYA PRADESH
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION GOVT. OF M.P.)
18
Jabalpur, Dated : 15-03-2018
Mr. Akhil Sachar, Advocate with Mr. Akshat Agrawal,
Advocate for the petitioner.
Mr. Shekhar Bhargava, Senior Advocate with Ms. Anjali
sh
Bhargawa, Advocate for the respondent.
e ad At the request of learned counsel for the petitioner, list on 10.5.2018.
Pr a (HEMANT GUPTA) hy CHIEF JUSTICE ad M Digitally signed by CHRISTOPHER PHILIP Date: 2018.03.16 11:46:56 +05'30' of C rt ou C h ig H