Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(a) in Maharashtra Housing and Area Development Act, 1976

(a)shall not apply to any land or building belonging to us or vesting in, the Authority under or for the purpose of this Act;