Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Assam - Subsection Section 39(1)(g) in Assam Town and Country Planning Act, 1959 (g)in the case of the erection of any building intended to be used for purposes of business or industry, requires the provisions of parking the vehicles.