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State of Maharashtra - Section

Section 16 in The Maharashtra Council of Indian Medicine Rules, 1961

16. Member to rise and then speak.

(1)A member desiring to make any observations on any matter before the [Council] [Substituted by G.N. of 21.3.1985.] shall rise in his seat, and if called upon by the presiding authority, address his remarks to that authority, If he is not called upon by that authority, he shall resume his seat;Provided that, a member disabled by sickness or infirmity may be permitted to address the meeting sitting.
(2)If at any time the presiding authority rises, any member speaking shall immediately resume his seat.