Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Punjab - Subsection

Section 98(3) in The Punjab Motor Vehicles Rules, 1989

(3)When an appeal is preferred, the State Transport Commissioner shall issue a notice to the licensing authority against whose order the appeal is preferred.