Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 802] [Entire Act] State of Uttar Pradesh - Subsection Section 802(c) in Rules under the United Provinces Excise Act, 1910 (c)in all cases where an export duty is to be levied (as laid down in paragraphs 428 and 631), see that the export duty has been correctly levied and paid; and
