Himachal Pradesh High Court
Tasmeen vs . Uoi & Ors. on 1 April, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Tasmeen Vs. UOI & Ors.
CWP No. 1408 of 2024 .
01.04.2024 Present: Mr. Amrinder Singh Rana, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents no. 1, 4, 5 and 7.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Sushant Keprate & Mr. Gobind Korla, Additional Advocates General and Mr. Arsh Rattan, Mr. Sidharth Jalta and Ms. Priyanka Chauhan, Deputy Advocates General, for respondents no.2 and 6 -State.
Since similar matters are pending before the Hon'ble Supreme Court i.e. Writ Petition (s) (Civil) No(s). 348 of 2022 (Benazeer Heena Vs. Union of India & Ors.), this matter is adjourned sine die, awaiting the judgment of the Hon'ble Supreme Court on the point.
(M.S. Ramachandra Rao)
Chief Justice
(Jyotsna Rewal Dua)
April 01, 2024 Judge
R.Atal
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