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State of Assam - Section

Section 100 in Instructions Relating to Liquor

100. Report of important seizures of ganja and other hemp drugs.

- The procedure prescribed in Executive Instruction 26 under the Opium Act, 1878 regarding the reporting by Deputy Commissioners to the Provincial Government of important seizures of dangerous drugs believed to be imported into Assam will apply mutatis mutandis to seizures of ganja and other hemp drugs.