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Bombay High Court

Devan S Ghatalia And Anr vs Nanak S Ghatalia And Anr on 18 July, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                         Board Sr.No.:-34

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

TESTAMENTARY PETITION LODGING NO. 16956 OF 2024

 Devan Shatishchandra Ghatalia                    ....PETITIONER
             V/S
 Urmila S Ghatalia Alias Mrs Urmila             ....RESPONDENT

Shatishchandra Ghatalia Alias Us Ghatalia WITH MISC PETITION IN T AND I J NO. 259 OF 2022 In TESTAMENTARY PETITION 457 OF 2014 Nanak S. Ghatalia ....PETITIONER V/S Devan S Ghatalia ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 26 OF 2017 In TESTAMENTARY PETITION 815 OF 2009 Harshad Fulchand Sheth And Anr ....PETITIONER V/S Nanak S Ghatalia And Nar ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 7385 OF 2020 In MISC PETITION IN T and I J 70 OF 2015 Page 1/4 ::: Uploaded on - 18/07/2024 ::: Downloaded on - 19/07/2024 15:18:05 ::: Swati S. Ghatalia ....PETITIONER V/S Nanak S Ghatalia And Ors ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 7 OF 2019 In CHAMBER SUMMONS (TESTAMENTARY) STAMP NO. 78 OF 2016 Nanak S. Ghatalia ....PETITIONER V/S Swati Shatischandra Ghatalia (caveatrix) ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 70 OF 2015 In TESTAMENTARY PETITION 815 OF 2009 Nanak S Ghatalia ....PETITIONER V/S Harshad F. Sheth (since Deceased) And Ors. ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 132 OF 2016 In MISC PETITION IN T and I J 119 OF 2015 Devan S Ghatalia And Anr ....PETITIONER V/S Nanak S Ghatalia And Anr ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 52 OF 2017 In MISC PETITION IN T and I J 26 OF 2017 Page 2/4 ::: Uploaded on - 18/07/2024 ::: Downloaded on - 19/07/2024 15:18:05 ::: Harshad Fulchand Sheth And Anr ....PETITIONER V/S Nanak S Ghatalia And Nar ....RESPONDENT WITH TESTAMENTARY PETITION NO. 457 OF 2014 Mr. Nanak S. Ghatalia ....PETITIONER V/S Urmila S. Ghatalia (deceased) ....RESPONDENT WITH MISC PETITION IN T AND I J NO. 119 OF 2015 In TESTAMENTARY PETITION 457 OF 2014 Mr Devan S Ghatalia And Anr ....PETITIONER V/S Mr Nanak S Ghatalia And Anr ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 247 OF 2018 In CHAMBER SUMMONS (TESTAMENTARY) STAMP NO. 78 OF 2016 Mr. Nanak S. Ghatalia ....PETITIONER V/S Swati Shatischandra Ghatalia (caveatrix) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 131 OF 2016 In MISC PETITION IN T and I J 70 OF 2015 Nanak S Ghatalia ....PETITIONER Page 3/4 ::: Uploaded on - 18/07/2024 ::: Downloaded on - 19/07/2024 15:18:05 ::: V/S Harshad F. Sheth And 2 Ors. ....RESPONDENT Mr. Jamsheed Master a/w Mr. Ravindra Chile i/by Harshal Ghogare for Petitioner iN MPT (L) 119 / 2015, MPT 26/2017 and for Respondent in MPT 70/2015 Mr. Jamsheed Master i/by Aajay Panicker for Petitioner in MPT 120 / 2021 and for Respondent in MPT / 70 / 2015 (Mentioned by Consent) CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 18th July, 2024 P.C. :

S. O. to 31/07/2024 ( H. O. B.).
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