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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Maharashtra - Subsection

Section 108(1)(j) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(j)shall exercise general supervision and control over the work of the Block Development Officer in connection with the functions and duties vested in it.