Bombay High Court
Commissioner Of Income Tax (It) -3 vs Mckinsey And Co. Inc. Italy on 17 December, 2018
Author: M.S. Sanklecha
Bench: Akil Kureshi, M.S. Sanklecha
OS ITXA 391-18 group.doc
PRIYA SOPARKAR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J .
INCOME TAX APPEAL NO. 391 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Belguim .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 1015 OF 2017
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey Incorporated .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 48 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Russia .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 49 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Italy .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 50 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey Pacific Rim, Inc. .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 51 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., International .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 53 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., The Netherlands.. Respondent
WITH
INCOME TAX APPEAL (L) NO. 55 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Hong Kong .. Respondent
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WITH
INCOME TAX APPEAL (L) NO. 58 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., France .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 59 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Switzerland .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 378 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company S.L. .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 393 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Canada .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 397 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Services AB .. Respondent
WITH
INCOME TAX APPEAL NO. 532 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Malaysia .. Respondent
WITH
INCOME TAX APPEAL NO. 537 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Belgium .. Respondent
WITH
INCOME TAX APPEAL NO. 538 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Singapore PTE .. Respondent
WITH
INCOME TAX APPEAL NO. 542 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
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Mckinsey & Company Inc., U.K. .. Respondent
WITH
INCOME TAX APPEAL NO. 548 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Malaysia .. Respondent
WITH
INCOME TAX APPEAL NO. 584 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., The Netherlands.. Respondent
WITH
INCOME TAX APPEAL NO. 585 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., France .. Respondent
WITH
INCOME TAX APPEAL NO. 595 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Belgium .. Respondent
WITH
INCOME TAX APPEAL NO. 627 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Hong Kong .. Respondent
WITH
INCOME TAX APPEAL NO. 711 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Sweden .. Respondent
WITH
INCOME TAX APPEAL NO. 756 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., Norway .. Respondent
WITH
INCOME TAX APPEAL NO. 767 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., International .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 2723 OF 2018
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Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., France .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 2725 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey & Company Inc., U.S. .. Respondent
WITH
INCOME TAX APPEAL (L) NO. 2766 OF 2018
Commissioner of Income Tax (IT) 3 .. Appellant
Vs
Mckinsey Incorporated .. Respondent
...................
Mr. Tejveer Singh for the Appellant.
Mr. Porus Kaka, Senior Advocate a/w Mr. Divesh Chawla a/w
Ms. Prachi Garg i/by M/s DSK Legal for the Respondents.
...................
CORAM : AKIL KURESHI &
M.S. SANKLECHA, JJ.
DATE : DECEMBER 17, 2018. P.C.:
1. Mr. Tejveer Singh, the learned counsel appearing in support of the appeals, states that he has been instructed to withdraw these appeals. Accordingly, appeals disposed of as withdrawn. No order as to costs.
[ M.S. SANKLECHA, J. ] [ AKIL KURESHI, J ] 4 of 4 ::: Uploaded on - 19/12/2018 ::: Downloaded on - 27/12/2018 08:54:46 :::