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[Cites 0, Cited by 0] [Section 10(14)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(14)(e) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(e)An agency or cartel or chain-leader or middleman by whatever name operating shall not be allowed any role in the process for grant of vending rights.