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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(e) in Jammu and Kashmir Municipal Corporation Act, 2000

(e)tax on consumption of energy at a rate not exceeding 2 paisa for every unit of electricity consumed by any person within the Municipal area;