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Supreme Court - Daily Orders

Pratibha vs Kanwar Singh Tanwar on 10 June, 2019

Bench: Indira Banerjee, Ajay Rastogi

     ITEM NO.5                          COURT NO.4                SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).13538/2019

     (Arising out of impugned final judgment and order dated 15-04-2019
     in RFA No.695/2016 passed by the High Court of Delhi at New Delhi)

     PRATIBHA                                                        Petitioner(s)

                                                VERSUS

     KANWAR SINGH TANWAR & ORS.                                      Respondent(s)

     IA No. 87519/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 87520/2019 - EXEMPTION FROM FILING O.T.) Date : 10-06-2019 This petition was called on for hearing today. CORAM :

HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE MR. JUSTICE AJAY RASTOGI (VACATION BENCH) For Petitioner(s) Ms.Archana Pathak Dave, AOR Ms.Ankita Chaudhary, Adv. Mr.R.K.Pawar, Adv.
Mr.Kumar Prashant, Adv. Mr.Ankit Gupta, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the petitioner.
The special leave petition is dismissed.



     (SATISH KUMAR YADAV)                                               (SUMAN JAIN)
          AR-CUM-PS                                                     COURT MASTER
Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2019.06.11
11:26:52 IST
Reason: