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[Cites 0, Cited by 0] [Section 19C] [Entire Act]

Union of India - Subsection

Section 19C(4) in THE FINANCE ACT, 2021

(4)The Audit Committee may call for the comments of the auditors about internal control systems, the scope of audit including the observations of the auditors, and review of financial statements before their submission to the Board, and may also discuss any related issues with the auditors and the management of the Corporation.