Supreme Court - Daily Orders
P. Krishan Das vs Union Of India . on 21 July, 2015
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.11 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.448/2015
P. KRISHAN DAS & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for interim directions)
Date : 21/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. V. Giri, Sr. Adv.
Mr. Renjith B. Marar, Adv.
Mr. P. Krishna Das, Adv.
Ms. Lakshmi N. Kaimal,Adv.
Ms. Anu Dixit Kaushik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard.
Orders reserved.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.07.21 15:51:00 IST Reason: