Supreme Court - Daily Orders
Food Inspector/Food Safety Officer vs Kamal Aggarwal on 10 November, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel, R. Banumathi
ITEM NO.29 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... of 2014
CRLMP No(s). 21189/2014
(Arising out of impugned final judgment and order dated 17/04/2014
in CRLA No. 695/2013 passed by the High Court Of Delhi At N.
Delhi)
FOOD INSPECTOR/FOOD SAFETY OFFICER Petitioner(s)
VERSUS
KAMAL AGGARWAL AND ORS Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 10/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. P.S. Narsimha,Sr.Adv.
Mr. K.L. Janjani,Adv.
Ms. Neera Gupta,Adv.
Mr. D. S. Mahra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Tag along with SLP(Crl.) No.7905 of 2014.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.11.10 18:44:52 IST Reason: