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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(d) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(d)Facility for cooking and serving complete meals of good quality to the consumers as licensed by local authority.