Section 24(4) in The Wild Life (Protection) (Rajasthan) Rules, 1977
(4)[ Regulation of Entry in Ranthambhor National Park. - A person desirous of entering the National Park for any of the purposes mentioned in sub-section (1) of section 28 of the Wild Life (Protection) Act, 1972 shall obtain a permit from an authorised officer in this behalf and shall abide by the rules specified hereunder:
