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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(3) in Gujarat District Planning Committees Rules, 2016

(3)If the business on the all agendas items of the meeting of the Committee cannot be transacted appointed day on which the meeting is held, the Chairperson of the Committee may convene the meet the subsequent day.