Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in The Cigarettes and Other Tobacco Products (Packaging and Labelling) Rules, 2008 (a)every package of cigarette or any other tobacco product shall have the specified health warning exactly as specified in the Schedule to these rules;
