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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Gas Cylinders Rules, 2004

(3)Before filling any cylinder with gases like Carbon monoxide, Coal gas, Hydrogen or Methane, the gas shall be free from Hydrogen sulphide and other sulphurous impurities as far as practicable. The moisture shall be less than 0.02 g/m3 of gas at normal temperature and pressure.