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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(2)(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)if no such owner or occupier is found, then by giving or tendering the notice to an adult member or servant of his family or by causing the notice to be fixed on some conspicuous part of the building or land to which the same relates.