Section 89(1)(g) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(g) in Nagpur Improvement Trust Act, 1936

(g)as to preparation of estimates of income and expenditure of the Trust and as to the person by whom, and the conditions subject to which such estimates may be sanctioned,

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State of Maharashtra - Subsection

Section 89(1)(g) in Nagpur Improvement Trust Act, 1936