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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(q) in Usha Martin University, Jharkhand Act, 2012

(q)To carry out all such other acts or thing whether incidental to the powers aforesaif or not, as my be necessary to further the objects of the University.