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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(ii) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

(ii)by order in writing, for reasons in brief to be stated therein, refuse to grant the licence :