Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 35 in The Orissa Homoeopathic Act, 1956 35. [* * *] [Omitted vide Orissa Gazette Extraordinary No. 1113/19-9-1994 - Notification No. 12935-Legislative/19-9-1994-O.A. No. 16 of 1994.]Chapter-V Finances of the Board
