Supreme Court - Daily Orders
Serious Fraud Investigation Office vs Aditya Sarda on 13 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
1
ITEM NO.50 COURT NO.6 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)………………... Diary No. 35407/2023
(Arising out of impugned final judgment and order dated 20-04-2023
in CRMM No. 17518/2022 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SERIOUS FRAUD INVESTIGATION OFFICE Petitioner(s)
VERSUS
ADITYA SARDA Respondent(s)
(IA No.188486/2023-CONDONATION OF DELAY IN FILING and IA
No.188487/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
WITH
Diary No(s). 35422/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.193219/2023-CONDONATION OF DELAY
IN FILING and IA No.193220/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.193221/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 35428/2023 (II-B)
(IA No.189573/2023-CONDONATION OF DELAY IN FILING and IA
No.189575/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 35432/2023 (II-B)
(IA No.188576/2023-CONDONATION OF DELAY IN FILING and IA
No.188578/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.188580/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 35434/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.198751/2023-CONDONATION OF DELAY
IN FILING and IA No.198752/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 35376/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.190589/2023-CONDONATION OF DELAY
IN FILING and IA No.190590/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.190591/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 35380/2023 (II-B)
Signature Not Verified
Digitally signed by
(IA No.202185/2023-CONDONATION OF DELAY IN FILING and IA
SNEHA DAS
Date: 2023.10.13
17:13:56 IST
No.202186/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Reason:
and IA No.202187/2023-EXEMPTION FROM FILING O.T.)
2
Diary No(s). 35414/2023 (II-B)
(IA No.192896/2023-CONDONATION OF DELAY IN FILING and IA
No.192898/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.192900/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 35688/2023 (II-B)
(IA No.191721/2023-CONDONATION OF DELAY IN FILING and IA
No.191722/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.191723/2023-EXEMPTION FROM FILING O.T.)
Date : 13-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Suryaprakash V Raju, A.S.G.
Mr. Padmesh Mishra, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Akshay Nain, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Sahil Sindhwani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned in all the matters.
Issue notice on all the matters.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR