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Supreme Court - Daily Orders

Serious Fraud Investigation Office vs Aditya Sarda on 13 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

                                                   1


     ITEM NO.50                           COURT NO.6                 SECTION II-B

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL)………………... Diary No. 35407/2023

     (Arising out of impugned final judgment and order dated 20-04-2023
     in CRMM No. 17518/2022 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     SERIOUS FRAUD INVESTIGATION OFFICE                               Petitioner(s)

                                                  VERSUS

     ADITYA              SARDA                                        Respondent(s)

     (IA No.188486/2023-CONDONATION OF DELAY IN FILING and IA
     No.188487/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     WITH
     Diary No(s). 35422/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.193219/2023-CONDONATION OF DELAY
     IN FILING and IA No.193220/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.193221/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s). 35428/2023 (II-B)
     (IA No.189573/2023-CONDONATION OF DELAY IN FILING and IA
     No.189575/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Diary No(s). 35432/2023 (II-B)
     (IA No.188576/2023-CONDONATION OF DELAY IN FILING and IA
     No.188578/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.188580/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s). 35434/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.198751/2023-CONDONATION OF DELAY
     IN FILING and IA No.198752/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 35376/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.190589/2023-CONDONATION OF DELAY
     IN FILING and IA No.190590/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.190591/2023-EXEMPTION FROM FILING O.T.)

     Diary No(s). 35380/2023 (II-B)
Signature Not Verified

Digitally signed by
     (IA No.202185/2023-CONDONATION OF DELAY IN FILING and IA
SNEHA DAS
Date: 2023.10.13
17:13:56 IST
     No.202186/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
Reason:


     and IA No.202187/2023-EXEMPTION FROM FILING O.T.)
                                   2


Diary No(s). 35414/2023 (II-B)
(IA No.192896/2023-CONDONATION OF DELAY IN FILING and IA
No.192898/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.192900/2023-EXEMPTION FROM FILING O.T.)

Diary No(s). 35688/2023 (II-B)
(IA No.191721/2023-CONDONATION OF DELAY IN FILING and IA
No.191722/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.191723/2023-EXEMPTION FROM FILING O.T.)

Date : 13-10-2023 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ANIRUDDHA BOSE
          HON'BLE MS. JUSTICE BELA M. TRIVEDI

For Petitioner(s)   Mr. Suryaprakash V Raju, A.S.G.
                    Mr. Padmesh Mishra, Adv.
                    Mr. Zoheb Hussain, Adv.
                    Mr. Annam Venkatesh, Adv.
                    Mr. Akshay Nain, Adv.
                    Mr. Arvind Kumar Sharma, AOR

                    Mr. Sahil Sindhwani, Adv.

For Respondent(s)


           UPON hearing the counsel the Court made the following
                              O R D E R

Delay condoned in all the matters.

Issue notice on all the matters.

     (SNEHA DAS)                                    (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                       ASSISTANT REGISTRAR