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Gauhati High Court

Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 9 November, 2022

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                            Page No.# 1/1

GAHC010103492021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Arb.P./26/2021

            GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
            GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
            PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
            MANOJ RATHOD, AGED ABOUT 46 YEARS

            VERSUS

            THE BORDER ROADS ORGANISATION (BRO)
            C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
            REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK



Advocate for the Petitioner   : MR D DEKA

Advocate for the Respondent : ASSTT.S.G.I.

                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                             ORDER

Date : 09.11.2022 On request of Mr. S.S. Roy, learned Central Government Counsel, list this matter again on 16.11.2022.

JUDGE Comparing Assistant