Gauhati High Court
Gammon Engineers And Contractors Pvt. ... vs The Border Roads Organisation (Bro) on 9 November, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/1
GAHC010103492021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./26/2021
GAMMON ENGINEERS AND CONTRACTORS PVT. LTD
GAMMON HOUSE, VEER SAVARKAR MARG, P.O. BOX. N. 9129,
PRABHADEVI, MUMBAI-400025, REPRESENTED BY MANAGER, SRI
MANOJ RATHOD, AGED ABOUT 46 YEARS
VERSUS
THE BORDER ROADS ORGANISATION (BRO)
C/O 99 APO, PASIGHAT, DIST-EAST SIANG, ARUNACHAL PRADESH-791102,
REPRESENTED BY THE CHIEF ENGINEER, PROJECT VARTAK
Advocate for the Petitioner : MR D DEKA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 09.11.2022 On request of Mr. S.S. Roy, learned Central Government Counsel, list this matter again on 16.11.2022.
JUDGE Comparing Assistant